Section 31 in The Hazardous and other Wastes (Management and Transboundary Movement) Rules, 2016

[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 31 in The Hazardous and other Wastes (Management and Transboundary Movement) Rules, 2016

31. "storage" mean storing any hazardous or other waste for a temporary period, at the end of which such waste is processed or disposed of;