Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 6] [Entire Act] State of Odisha - Subsection Section 6(2) in The Orissa Professional Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2007 (2)The Chairperson of the Fee Structure Committee in a co-opt two persons out of whom one must be having experience in the field of education.
