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State of Bihar - Section

Section 11 in Bihar Tourism Cadre Rules, 2013

11. Departmental promotion committee.

- The promotion committee to consider appointment through promotion in Information Assistant Grade-2, Information Assistant Grade-1, Assistant Tourist Information Officer, Tourist Information Officer and Assistant Director will be consist to the following:-
(a) Director, Tourism, Bihar, Patna. - Chairperson
(b) A representative of Finance Department (Notbelow the rank of Joint Secretary) - Member
(c) A representative of General AdministrationDepartment (Not below the rank of Joint Secretary) - Member
(d) A representative of S.C/S.T. nominated byGeneral Administration Department. - Member
(e) A Senior Officer of Bihar Tourism Service CadreEstablishment - Member
(i)The promotion committee to consider appointment through promotion in Deputy Director will be consist of the follows:-
(a) The member of Bihar Public Service Commission   Chairperson
(b) Principal/Secretary, Tourism, Bihar, Patna. - Member
(c) Director, Tourism, Bihar, Patna. - Member
(d) A representative of Finance Department (Notbelow the rank of Joint Secretary) - Member
(e) A representative of General AdministrationDepartment (Not below the rank of Joint Secretary) - Member
(f) A representative of S.C/S.T. nominated byGeneral Administration Department. - Member