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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of West Bengal - Subsection

Section 20(1)(d) in The West Bengal Panchayat Act, 1957

(d)if he is absent from meetings of the Gram Panchayat for three consecutive meetings without the leave of the Gram Panchayat; or