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[Cites 0, Cited by 0] [Section 11] [Entire Act]

NCT Delhi - Subsection

Section 11(iv) in The Chhattarpur Farmers Market Bye-Laws, 2004

(iv)For use of platform on day to day basis, platform fee Rs. 25/-per day shall be charged. However, rates shall be revised by APMC once in two years.