Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 58] [Section 18(2)] [Section 18] [Entire Act] Union of India - Subsection Section 18(2)(a) in The Land Acquisition Act, 1894 (a)if the person making it was present or represented before the Collector at the time when he made his award, within six weeks from the date of the Collectors award;