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[Cites 4, Cited by 651] [Constitution]

Constitution Article

Article 51 in Constitution of India

51. Promotion of international peace and security

The State shall endeavour to--
(a)promote international peace and security;
(b)maintain just and honourable relations between nations;
(c)foster respect for international law and treaty obligations in the dealings of organised peoples with one another; and
(d)encourage settlement of international disputes by arbitration.