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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Gujarat - Subsection

Section 20(1)(xxii) in The Saurashtra University Act, 1965

(xxii)to appoint teachers and servants of the University, fix their emoluments, if any, and define their duties and the conditions of their service and discipline;