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[Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act]

State of Gujarat - Subsection

Section 24(3)(ii) in The Gujarat Agricultural Lands Ceiling Act, 1960

(ii)the apportionment of the said compensation, subject to the provisions of sub-sections (4) and (5) among all persons known or believed to be interested in the land of whose claims, it has information, whether or not they have appeared before it.