Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Punjab - Subsection Section 4(b) in Maharaja Bhupinder Singh Punjab Sports University Act, 2019 (b)all properties, moveable or immoveable belonging to Professor Gursewak Singh Government College of Physical Education, Patiala shall vest in the University;
