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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of West Bengal - Subsection

Section 55(6) in The West Bengal Factories Rules, 1958

(6)All lifting machines, chains, ropes and lifting tackle, except a fibre rope or fibre rope sling, which have been lengthened, altered or repaired by welding or otherwise shall before being again taken into use, be adequately tested and re-examined by a competent person and a certificate of such test and examination be obtained.