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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

State of Sikkim - Subsection

Section 11(3)(d) in Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988

(d)the Forest Settlement Officer, with the consent of the claimant or with the consent of both parties, may award an amount for such acquisition.