Punjab-Haryana High Court
Kiran Kumar And Others vs University Grants Commission And ... on 14 March, 2014
Bench: Jasbir Singh, Harinder Singh Sidhu
In the High Court of Punjab and Haryana, at Chandigarh
Civil Writ Petition No. 57 of 2013
Date of Decision: 14.3.2014
Kiran Kumar and Others
... Petitioners
Versus
University Grants Commission and Others
... Respondents
CORAM: Hon'ble Mr. Justice Jasbir Singh.
Hon'ble Mr. Justice Harinder Singh Sidhu.
Present: Mr. N.K.Malhotra, Advocate for the petitioners.
Mr. N.R.Dahiya, Advocate for respondents No.1 to 3.
Mr. Amit Sharma, Advocate for Mr. I.P.S.Doabia, Advocate for respondent No.4.
Jasbir Singh, Judge For orders, see a separate detailed order of even date passed in Civil Writ Petition Nos. 14491 of 2013 titled as "Deepinder Kaur v.
The University Grants Commission and Others".
(Jasbir Singh) Judge (Harinder Singh Sidhu) Judge March 14, 2014 "DK"
Bhardwaj Deepak Kumar 2014.03.19 13:08 I attest to the accuracy and integrity of this document