Delhi High Court - Orders
Badruddin vs Hamdard Public School And Ors on 22 September, 2025
Author: Prateek Jalan
Bench: Prateek Jalan
$~16 to 21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5607/2017, CM APPL. 23512/2017 & 151/2021
BADRUDDIN .....Petitioner
versus
HAMDARD PUBLIC SCHOOL AND ORS .....Respondents
+ W.P.(C) 5611/2017 & CM APPL. 23522/2017
MANTOSH DAS .....Petitioner
versus
HAMDARD PUBLIC SCHOOL AND ORS .....Respondents
+ W.P.(C) 5613/2017 & CM APPL. 23525/2017
SUREDNER KUMAR .....Petitioner
versus
HAMDARD PUBLIC SCHOOL AND ORS .....Respondents
+ W.P.(C) 5614/2017 & CM APPL. 23527/2017
AMIT KUMAR TIWARI .....Petitioner
versus
HAMDARD PUBLIC SCHOOL AND ORS .....Respondents
+ W.P.(C) 5615/2017 & CM APPL. 23532/2017
QAISAR FAREED .....Petitioner
versus
W.P.(C) 5607/2017 and connected matters Page 1 of 2
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 23/09/2025 at 22:24:01
HAMDARD PUBLIC SCHOOL AND ORS .....Respondent
+ W.P.(C) 5616/2017, CM APPL. 23535/2017 & 1789/2021
JITENDER SHARMA .....Petitioner
versus
HAMDARD PUBLIC SCHOOL AND ORS .....Respondents
Appearance:
Mr. Ashim Vaccher, Sr. Advocate with Ms. Saiba M. Rajpal, Advocate
for Petitioners.
Mr. Yeeshu Jain, ASC with Ms. Jyoti Tyagi, Mr. Bhuwan Raj Seth and
Ms. Vishruti Pandey, Advocates for DoE.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 22.09.2025
1. Learned counsel for the parties state that although mediation proceedings, as directed by order dated 28.07.2025, were unsuccessful, they would like to make a further attempt at settlement.
2. The learned Mediator is requested to reopen the proceedings so that a mutual resolution can be worked out, if possible.
3. List before the learned Mediator on 08.10.2025.
4. List before the Court on 14.11.2025.
PRATEEK JALAN, J SEPTEMBER 22, 2025 SS/KA/ W.P.(C) 5607/2017 and connected matters Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/09/2025 at 22:24:01