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Delhi High Court - Orders

Badruddin vs Hamdard Public School And Ors on 22 September, 2025

Author: Prateek Jalan

Bench: Prateek Jalan

                          $~16 to 21
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 5607/2017, CM APPL. 23512/2017 & 151/2021
                                    BADRUDDIN                                                                              .....Petitioner

                                                                  versus

                                    HAMDARD PUBLIC SCHOOL AND ORS                                                   .....Respondents

                          +         W.P.(C) 5611/2017 & CM APPL. 23522/2017
                                    MANTOSH DAS                                                                            .....Petitioner

                                                                  versus

                                    HAMDARD PUBLIC SCHOOL AND ORS                                                   .....Respondents

                          +         W.P.(C) 5613/2017 & CM APPL. 23525/2017
                                    SUREDNER KUMAR                                                                         .....Petitioner

                                                                  versus

                                    HAMDARD PUBLIC SCHOOL AND ORS                                                   .....Respondents

                          +         W.P.(C) 5614/2017 & CM APPL. 23527/2017
                                    AMIT KUMAR TIWARI                                                                      .....Petitioner

                                                                  versus

                                    HAMDARD PUBLIC SCHOOL AND ORS                                                   .....Respondents

                          +         W.P.(C) 5615/2017 & CM APPL. 23532/2017
                                    QAISAR FAREED                                                                          .....Petitioner

                                                                  versus




                          W.P.(C) 5607/2017 and connected matters                                                           Page 1 of 2
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 23/09/2025 at 22:24:01
                                     HAMDARD PUBLIC SCHOOL AND ORS                                                     .....Respondent

                          +         W.P.(C) 5616/2017, CM APPL. 23535/2017 & 1789/2021
                                    JITENDER SHARMA                                                                        .....Petitioner

                                                                  versus

                                    HAMDARD PUBLIC SCHOOL AND ORS                                                   .....Respondents

                          Appearance:
                          Mr. Ashim Vaccher, Sr. Advocate with Ms. Saiba M. Rajpal, Advocate
                          for Petitioners.
                          Mr. Yeeshu Jain, ASC with Ms. Jyoti Tyagi, Mr. Bhuwan Raj Seth and
                          Ms. Vishruti Pandey, Advocates for DoE.

                          CORAM:
                          HON'BLE MR. JUSTICE PRATEEK JALAN
                                                    ORDER

% 22.09.2025

1. Learned counsel for the parties state that although mediation proceedings, as directed by order dated 28.07.2025, were unsuccessful, they would like to make a further attempt at settlement.

2. The learned Mediator is requested to reopen the proceedings so that a mutual resolution can be worked out, if possible.

3. List before the learned Mediator on 08.10.2025.

4. List before the Court on 14.11.2025.

PRATEEK JALAN, J SEPTEMBER 22, 2025 SS/KA/ W.P.(C) 5607/2017 and connected matters Page 2 of 2 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/09/2025 at 22:24:01