Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 36 in The Orissa Municipal Employees' Pension Rules, 1989

36.

Save as otherwise provided, retiring pension may be granted to an employee who is permitted to retire after completing qualifying service for 30 years or on attaining the age of 50 years.Chapter-VI Rules for determination of amount of pension