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NCT Delhi - Section

Section 3 in National Capital Territory of Delhi, Andaman and Nicobar Islands, Lakshadweep, Daman and Diu, Dadra and Nagar Haveli and Chandigarh (Police Service) Rules, 2018

3. Composition of the Service and its classification.

(1)There shall be constituted a Service known as the National Capital Territory of Delhi, Andaman and Nicobar Islands, Lakshadweep, Daman and Diu, Dadra and Nagar Haveli and Chandigarh Police Service consisting of persons appointed to the Service under rules 6 and 7.
(2)The Service shall be deemed to have and have four grades as specified in Schedule I with effect from the 1st day of January, 1996.
(3)The posts in Junior Administrative Grade-I, Junior Administrative Grade-II and Selection Grade shall be Central Civil Services Group "A" posts and those in the Entry Grade shall be Central Civil Services Group "B" posts.