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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(e) in The Energy Conservation Act, 2001

(e)specify, having regard to the intensity or quantity of energy consumed and the amount of investment required for switching over to energy efficient equipments and capacity of industry to invest in and availability of the energy efficient machinery and equipment required by the industry, [any user or class of users of energy in the energy intensive industries and other establishments as specified in the Schedule as a designated consumer] [ Substituted for the words "any user or class of users of energy as a designated consumer" by Energy Conservation (Amendment) Act, 2010 (NO. 28 OF 2010)] for the purposes of this Act;