Section 96(6) in The M.P. Co-Operative Societies Act, 1960
(6)[No. F-5-3-2000-XV-1, dated 26th July, 2001] [Published in M.P. Rajpatra (Extra-ordinary), dated 26-7-2001 at p. 875.]. - In exercise of the powers conferred by sub-section (2) of Section 1 of the Madhya Pradesh Co-operative Societies (Second Amendment) Act, 2000 (No. 2 of 2001), the State Government hereby appoint the 26th July, 2001 as the date on which the said Act shall come into force.Section 3
