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[Cites 0, Cited by 0] [Section 5(6)] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(6)(i) in Bachelor of Engineering and Technology (Regulation of Admission and Payment of Fees) Rules, 2013

(i)the Dhirubhai Ambani Institute of Information and Communication Technology established under the Dhirubhai Ambani Institute of Information and Communication Technology Act, 2003 (Gujarat 6 of 2003) shall be granted in the following manner, namely: -