Section 9 in The M.P. Gram Panchayats (Accounts) Rules, 1999
9. Money receipts.
- For all the receipt of Money by the Secretary and Sarpanch the receipt shall be issued in the Form GP-1. Where the taxes/cess or other sums are required to be collected at the place of market, mandi etc. for all the money received, the receipt in Form GP-2 shall be issued by the authorised person, duly signed and date.
