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[Cites 0, Cited by 0] [Section 5(10)] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(10)(a) in Andhra Pradesh Panchayats Extension to Scheduled Areas (PESA) Rules, 2011

(a)Each project affected family of ST category shall be given preference in allotment of land in the ayacut.