Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 18 in Rajasthan Finance Act, 2019 18. Amendment of section 11, Rajasthan Act No. 11 of 1951. - In clause (a) of subsection (1) of section 11 of the principal Act, the existing expression "or special road tax" shall be deleted.
