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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(b) in Braithwaite And Company (India) Limited (Acquisition And Transfer Of Undertakings) Act, 1976

(b)the claims specified in each of the categories, except Category VI, shall rank equally and be paid in full, they shall abate in equal proportions and be paid accordingly;