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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Jharkhand - Subsection

Section 5(b) in Bihar Development of Homeopathic System of Medicine Act, 1953

(b)An application for renewal of certificate of registration shall be made in Form 'E' and thereupon such certificate of registration shall be renewed and a certificate in support of such renewal shall be given in Form 'F'.