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Himachal Pradesh High Court

Balak Ram vs . Hpsc Agriculture & Rural Develop Bank ... on 19 August, 2025

Balak Ram vs. HPSC Agriculture & Rural Develop Bank Ltd. & Ors.

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CWPOA No. 3702 of 2019.

19.08.2025 Present: Mr. Manoj Sharma, Advocate, vice counsel for the petitioner.

Mr. Narinder Singh Thakur, Advocate, for respondents No.1 and 2.

Mr. P.K. Nadda, Addl. A.G., Mr. Amandeep Sharma, Addl. A.G., and Ms. Seema Sharma, Dy. A.G., for the respondents- State.

Ms. Tara Devi, Advocate, vice counsel for respondent No.4.

At the request of learned counsel for the petitioner, list on 17th November, 2025.

(Satyen Vaidya) Judge 19th August, 2025.

(Jai) ::: Downloaded on - 19/08/2025 21:36:23 :::CIS