Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 844] [Entire Act] State of Haryana - Subsection Section 844(2) in Punjab Jail Manual (2)The Inspector-General may, from time to time, prescribed the course of instruction which Juveniles shall be required to undergo.