Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 976 in Punjab Jail Manual 976. [ Certain convicts to wear a red cap. [P.G. No. 19328-Jails, dated 12.7.1922.] - Every convict who has ever been convicted of escaping or attempting to escape from any lawful custody shall wear a red cap or a red puggree if a Sikh.]
