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State of Tamilnadu - Section

Section 31 in The Tamil Nadu Borstal Schools Rules, 1938

31.

The restriction imposed by rule 264(2) of the [Part 1 of the Madras Prison and Reformatory Manual, Volume II] [Substituted by G.O. Ms. No. 2853, Home, dated 23-5-1939.], shall not apply to boys detained for extra moral work.Ambulance, First Aid and Scouting