Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(8)] [Section 2] [Entire Act] State of Goa - Subsection Section 2(8)(k) in The Goa Entertainment Tax Act, 1964 (k)[] [Re-numbered by the Amendment Act 20 of 2006.] "Government" means the Government of the Union Territory of Goa, Daman and Diu;