Delhi High Court - Orders
Devender Singh vs Association Of State Road Transport ... on 22 March, 2022
Author: Mukta Gupta
Bench: Mukta Gupta, Neena Bansal Krishna
$~ 7 (2020)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 355/2014
DEVENDER SINGH ..... Appellant
Represented by: Mr. Angad Singh, Advocate.
Versus
ASSOCIATION OF STATE ROAD TRANSPORT
UNDERTAKING
.... Respondent
Represented by:
CORAM:
HON'BLE MS. JUSTICE MUKTA GUPTA
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 22.03.2022
1. Learned proxy counsel for the appellant prays for an adjournment as arguing counsel is unwell.
2. At request, re-notify on 18th August, 2022.
3. Order be uploaded on the website of this Court.
MUKTA GUPTA, J.
NEENA BANSAL KRISHNA, J.
MARCH 22, 2022/S.Sharma Signature Not Verified Digitally Signed LPA 355/2014 Page 1 of 1 By:NIRMLA TIWARI Signing Date:24.03.2022 12:36:22