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Delhi High Court - Orders

Devender Singh vs Association Of State Road Transport ... on 22 March, 2022

Author: Mukta Gupta

Bench: Mukta Gupta, Neena Bansal Krishna

                          $~ 7 (2020)
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      LPA 355/2014
                                 DEVENDER SINGH                           ..... Appellant
                                          Represented by: Mr. Angad Singh, Advocate.
                                               Versus
                                 ASSOCIATION     OF    STATE    ROAD      TRANSPORT
                                 UNDERTAKING
                                                                         .... Respondent
                                          Represented by:
                                 CORAM:
                                 HON'BLE MS. JUSTICE MUKTA GUPTA
                                 HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
                                               ORDER

% 22.03.2022

1. Learned proxy counsel for the appellant prays for an adjournment as arguing counsel is unwell.

2. At request, re-notify on 18th August, 2022.

3. Order be uploaded on the website of this Court.

MUKTA GUPTA, J.

NEENA BANSAL KRISHNA, J.

MARCH 22, 2022/S.Sharma Signature Not Verified Digitally Signed LPA 355/2014 Page 1 of 1 By:NIRMLA TIWARI Signing Date:24.03.2022 12:36:22