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State of Haryana - Section

Section 28 in Punjab Market Committees Bye-laws

28. Remuneration of different market functionaries.

(1)For the services actually rendered by them in connection with sale, purchase, storage and processing of agricultural produce, different market functionaries, whether licensed or not, shall not demand or receive remuneration, in excess of the rates specified below :-[Category 'A'] [Category A, B, C, D, and E substituted by Haryana Notification No. ME-I/A-III/2009/13848 dated 2.3.2009.]Commodity No. 1 (Wheat Only)
  Incidental Charges (Rates in rupees per unit filling)
  (Payable by Seller) for 50 kg.
1 Unloading 0.85
2 Cleaning & Dressing Manually 0.75
  By Machine 1.43
    (for rendering actual services Nothing will be charged ifproduce is already cleaned)
Market Charges :(Payable by Buyer) :These operations will be performed by commission agents/Kacha Arhtias.
1 Filling & Placing the unit on the platform/balance 0.81
2 Weighing 0.78
3 Unloading from the balance 0.63
4 Stitching Manually 0.45 (Including cost of sutli 3 ply)
  By Machine 0.55 (Stitching two way including thread cost)
5 Loading 0.42 per bag
6 Auction Charges 0.08 per hundred rupees
7 Commission 2.50 per hundred rupees
8 Brokerage 0.16 per hundred rupees
9 Marka (including cost of colour) 0.10 per bag
10 Temporary Stacking 0.10 per bag
Amtek Auto Limited-Petitioner Company No. II
Name of Meeting Date Time
Equity Shareholders 05/04/09 11.00 a.m.
Secured Creditors 05/04/09 1.00 p.m.
Unsecured Creditors 05/04/09 3.00 p.m.
Copies of the said Scheme of Arrangement and of the statement under Section 393 of the Companies Act, 1956 can be had free of charge at the Registered Office of the Petitioner Companies or at the office of their advocate, Mr. Atul V. Sood, #3273, Sector 15-D, Chandigarh or Mr. Satwinder Singh, Vaish Associates, Flat No. 5-7,10, Hailey Road, New Delhi - 110001.Persons entitled to attend and vote at the said meetings, may vote in person or by proxy provided that the proxy in the prescribed form, duly signed, is deposited at the Registered Office of the Petitioner Company No. I at Village Narsinghpur, Old Manesar road, District Gurgaon, Haryana for meeting of the said Company and at Registered Office of the Petitioner Company No. 2 at Plot No. 16, Industrial Estate, Rozka-Meo (Sohna) District Gurgaon, Haryana for meeting of the said Company, not later 48 hours before meeting.Forms of Proxy can be had at the Registered Office of the Petitioner Companies.The Court has appointed the following as Chairmen/Alternative Co-Chairmen of the said meetings.Amtek India Limited-Petitioner Company No. I
Name of Meeting Chairman Alternate/Co-Chairman
Equity Shareholders Sh Ashwani Arora(Advocate) Sh. Nilesh Bhardwaj (Advocate)
Secured Creditors Sh. Pankaj Maini (Advocate) Sh. Sahil Sharma (Advocate)
Unsecured Creditors Sh. Aman Chaudhary (Advocate) Sh. Amit Jaswal (Advocate)
Amtek Auto Limited-Petitioner Company No. II  
Name of Meeting Chairman Alternate/Co-Chairman
Equity Shareholders Sh.K.S. Nalwa (Advocate) Ms. Monica Sharma (Advocate)
Secured Creditors Sh. Sachin Jain (Advocate) Ms. Amandeep Sibia (Advocate)
Unsecured Creditors Sh. Rajiv Parshad (Advocate) Sh Rahul Dev Singh (Advocate)
The Scheme of Arrangement, if approved by the said meeting, will be subject to the subsequent approval of the Hon'ble High Court of Punjab and Haryana at Chandigarh.
(Ashwani Arora) (Pankaj Maini) (Aman Chaudhary)
(K.S. Nalwa) (Sachin Jain) (Rajiv Prashad)
Category 'A'Commodity No. 2 (Paddy Only) :Incidental Charges
(Payable by Seller) (Rates in rupees per unit filling)
  for 50 Kg for 35 Kg.
1. Unloading 1.17 0.85
2. Cleaning & Dressing Manually 0.98 0.75
By Machine 1.88 1.43
    (for rendering actual services. Nothing will be charged ifproduce is already cleaned.)
Market charges :(Payable by Buyer):These operations will be performed by commission agents/Kacha Arhitas
1 Filling & Placing the unit on the platform/balance 1.11 0.81
2 Weighing 0.82 0.78
3 Unloading from the balance 0.66 0.63
4 Stitching    
  Manually 0.45 (Including cost of sutli 3 ply)  
  By Machine 0.55 (Stitching two way including thread cost)  
5 Loading 0.42 per bag  
6 Auction Charges 0.08 per hundred rupees  
7 Commission 2.50 per hundred rupees  
8 Brokerage 0.16 per hundred rupees  
9 Marka (including cost of colour) 0.10 per bag  
10 Temporary Stacking 0.10 per bag  
Category 'A'
Commodity No.34567891011121314151617181920212223242526 BajraMashMoongMothMassarSarsonToriaTara-Mira 1TilMethiSunehriOatsGowarMaizeGram (Kabli & Black)BarleyJowarDry PeasArharGurShakkarKhandsariGround-nutSun flower seed (Suraj Mukhi Beej)
Incidental Charges
  (Payable by Seller) (Rates in Rupees per unit)
    for 95 Kg. for 50 Kg.
1 Unloading 1.36 0.8
2 Cleaning & Dressing    
  Manually 1.33 0.75
  By Machine 2.55 1.37
      (for rendering actual service. Noting will be charged ifproduce is already cleaned.)
Market Charges :(Payable by Buyer)These operations will be performed by commission agents/Kacha Arhtias
    95 Kg. 50 Kg.
1 Filling & Placing the unit on the platform/balance 1.17 0.83
2 Weighing 0.78 0.78
3 Unloading from the balance 0.65 0.63
4 Stitching    
  Manually 0.45 (Including cost of sutli 3 ply)  
  By Machine 0.55 (Stitching two way including thread cost)  
5 Loading 0.42 per bag  
6 Action Charges 0.08 per hundred rupees  
7 Commission 2.50 per hundred rupees  
8 Brokerage 0.16 per hundred rupees  
9 Marka (including cost of colour) 0.10 per bag  
10 Temporary Stacking 0.10 per bag  
Category 'B'Commodities: