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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Jharkhand - Subsection

Section 6(2)(a) in Bihar Collection of Statistics (Work-stoppages resulting from Industrial and Labour Disputes) Rules, 1973

(a)When the owner is a Company or a firm or any director or principal officer of the Company or any member of the firm or by addressing the same in the name of the Company or firm at its registered office or place where it carries on business in India;