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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Tripura - Subsection

Section 25(2) in The Tripura Board of Secondary Education (Terms and Conditions of Appointment and Discipline of the Employees) Rules, 1982

(2)Any employee desiring to apply for any other post shall apply through his appointing authority who shall unless there is any disciplinary proceedings pensing against the employee, forward the application to the addressee.An employee, may, if necessary send an advance copy of the application direct to the addressee.