Chattisgarh High Court
Dr. Pankaj Verma vs Shri Subrat Sahoo 17 Cra/573/2018 ... on 3 August, 2018
Author: Prashant Kumar Mishra
Bench: Prashant Kumar Mishra
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
CONT No. 227 of 2018
1. Dr. Pankaj Verma S/o Shri Rajendra Verma Aged About 28 Years R/o
Pachpedi Naka, Ring Road No.1, Nav-Jivan Society At Raipur, District
Raipur, Chhattisgarh
2. Dr. Prashant Kumar Gupta S/o Shri Ravi Shankar Gupta Aged About
29 Years R/o Mabhitrakar Office, Behind Ware House Road, Bilaspur,
District Bilaspur, Chhattisgarh
3. Dr. Junaid Malik S/o Shri Mohd. Mustak Malik Aged About 30 Years
R/o Marwahi, District Bilaspur, Chhattisgarh
---- Petitioner
Versus
1. Shri Subrat Sahoo Secretary, Department Of Health And Family
Welfare Government Of Chhattisgarh, Mahanadi Bahwan, Mantralaya
New Raipur, Chhattisgarh 492002
2. Smt. Ranu Sahu Director, Directorate Of Health Services 3rd Floor,
Indrawati Bhawan, Mantralaya, New Raipur, Chhattisgarh 492002
---- Respondents
For Petitioners Dr. S. K. Pandey, Advocate For Respondents Shri Shashank Thakur, Advocate Contemnors/respondents are present. Hon'ble Shri Justice Prashant Kumar Mishra Order On Board 03/08/2018
1. Learned counsel for the parties would jointly submit that the contempt has been purged.
2. In view of the statement made, no further steps need to be taken in this contempt petition. It is accordingly disposed of.
Sd/-
Prashant Kumar Mishra Judge Nirala