Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] NCT Delhi - Section Section 5 in The Delhi Prohibition of Smoking and Non-Smokers Health Protection Act, 1996 5. Prohibition of smoking in places of public work or use. - No person shall smoke in any place of public work or use.
