Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(11) in Tamil Nadu Manual Workers (Regulation of Employment and Conditions of Work) Act, 1982 (11)"principal employer" means an employer who engages manual workers by or through a contractor in any scheduled employment;
