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State of Punjab - Section

Section 868 in Punjab Jail Manual, 1996

868. Clothing of unident prisoners.

- Unidentified prisoners shall wear coats with two dark blue stripes, each 3 inches wide, running along the whole length on either side and caps with one blue stripe of the same width in the middle.Note. - An "unidentified" prisoner is one whose identity has not been established i.e., antecedents has not been discovered, and whose commitment warrant have been endorsed accordingly by the court that sentenced him.