Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74] [Entire Act] State of Andhra Pradesh - Subsection Section 74(d) in Hyderabad Metropolitain Water Supply Sewerage Act, 1989 (d)Unlawfully obstruct the flow off or flush , draw off, divert or take sewage from any sewage work belonging to the Board; or
