Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 141] [Entire Act] NCT Delhi - Subsection Section 141(3) in The New Delhi Municipal Council Act, 1994 (3)The sanction of Council under section 140 or this section may be given either generally for any class of cases or specially for any particular case.
