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[Cites 0, Cited by 0] [Section 110(1)] [Section 110] [Entire Act]

State of Tamilnadu - Subsection

Section 110(1)(c) in Tamil Nadu Maritime Board Act, 1995

(c)leave, leave allowance, pensions, gratuities, compassionate allowances and travelling allowances of the employees and the establishment and maintenance of a provident fund or any other fund for their welfare;