Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] Union of India - Subsection Section 19(1) in The Merchant Shipping (Registration of Indian Fishing Boats) Rules, 1988 (1)The Director General of Shipping shall maintain a Central register which shall contain all the entries recorded in the registers kept by the registrars.
