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Manipur High Court

State Of Manipur; & Ors vs Peijonna Kamei on 22 April, 2024

         Digitally
LAIREN signed by
MAYUM LAIRENMAYU
       M INDRAJEET                                                                  Item No. 36 - 38
INDRAJ SINGH                       IN THE HIGH COURT OF MANIPUR
       Date:
EET    2024.04.26                            AT IMPHAL
SINGH 00:02:49
       +05'30'
                                             W.A. No. 2 of 2024
                      State of Manipur; & Ors.
                                                                                    Appellants
                                                 Vs.
                      Peijonna Kamei
                                                                                   Respondent
                                                   With
                                          MC (W.A.) No. 27 of 2024
                                                   With
                                          MC (W.A.) No. 3 of 2024

                                           BEFORE
                     HON'BLE THE CHIEF JUSTICE MR. SIDDHARTH MRIDUL
                     HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHILLU KABUI

                                                   ORDER

22.04.2024.

Siddharth Mridul, C.J.:

At joint request of learned counsel appearing on behalf of the parties, in view of the circumstance that the re-poll for the inner Manipur seat to the Lok Sabha Election 2024 is scheduled for today, the hearing of these matters is adjourned.
List on 07.05.2024.
                                JUDGE                              CHIEF JUSTICE
        Indrajeet