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[Cites 0, Cited by 0] [Section 32(5)] [Section 32] [Entire Act]

State of Gujarat - Subsection

Section 32(5)(i) in The Maharaja Sayajirao University of Baroda Act, 1949

(i)the Syndicate shall, before proposing the draft of such Statute, ascertain and consider the views of the officer, authority or Board concerned; and