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[Cites 0, Cited by 0] [Section 584] [Entire Act]

State of Assam - Subsection

Section 584(d) in The Assam Excise Rules, 2016

(d)any investigation or legal proceeding or remedy in respect of any such right, privilege, liability, penalty, forfeiture or punishment as aforesaid and any such investigation, legal proceeding or remedy may be instituted, continued or enforced and any such penalty, forfeiture or punishment may be imposed as if such rules had not been repealed.