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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(2)(zf) in The Special Economic Zones Act, 2005

(zf)the method of appointment of officers and other employees of every Authority, conditions of their service and the scale of pay and allowances under sub‑section (3) of section 32;