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State of Mizoram - Section

Section 48 in Mizoram Police Act, 2011

48. Village visits by Supervisory Officers.

- All supervisory officers including the Superintendent of Police shall visit as many villages in their jurisdiction as possible. The purpose of such visits shall be to review the general state of crime, the law and order situation and the activities, if any, of violent and militant individuals or groups in the area and to interact with as many local residents as possible so as to assess the level of public satisfaction with the police.