Section 15(3) in Rajasthan Muslim Wakf Regulations, 1964
(3)A point or order can be raised by a member at any moment of a meeting when-(a)anything is done or proposed to be done contrary to the provisions of the Act, rules or regulations relating to the conduct and procedure at a meeting; or(b)any private conversion is held during a meeting; or(c)a member misbehaves or casts or uses intemperate language.
