Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 4] [Entire Act] State of Odisha - Subsection Section 4(4) in The Orissa Professional Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2007 (4)No person who is associated with any private professional educational institution shall be eligible for being a member of the Policy Planning Body.
