Section 45NB(2)(c) in The Reserve Bank of India Act, 1934

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Union of India - Subsection

Section 45NB(2)(c) in The Reserve Bank of India Act, 1934

(c)the disclosure or publication by the non-banking financial company or by the Bank of any such information to any other non-banking financial company or in accordance with the practice and usage customary amongst such companies or as permitted or required under any other law:

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Union of India - Subsection

Section 45NB(2)(c) in The Reserve Bank of India Act, 1934