Section 8(a) in Amended Bye-Laws of the Pradeshik Co-operative Dairy Federation Limited
(a)A member may be removed from the membership of the Federation, if-(i)he has ceased to fulfill the qualifications or has incurred any of the Disqualifications provided for under the Act. Rules and these bye-laws;(ii)he was admitted to the membership of the Federation in contravention of the provisions of the Act, Rules and these bye- laws.
